Section 19(1AAA) in Madurai-Kamaraj University Act, 1965
(1AAA)[ The Director of Higher Education, Madras; [* * *] [Item (1) was renumbered as (1-A) by section 6 (i) of the Madras University and Madurai-Kamaraj University (Second Amendment)Act, 1979 (Tamil Nadu Act No. 9 of 1980) and 1-A was renumbered as 1-AAA by section 3 (a) (i) of Tamil nadu Universities Laws (Amendment) Act, 1986 (Tamil Nadu No. 75 of 1986).] ]
