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State of Rajasthan - Section

Section 6 in The Rajasthan Land Reforms and Resumption of Jagirs (Compensation and Rehabilitation Bond) Rules, 1956

6. Interim Compensation to be deducted.

- The amount of interim compensation and rehabilitation grant paid to the Jagirdar since the date of resumption to the date of delivery of the bond shall be recouped from the total amount of compensation and rehabilitation grant.Simple interest at 21½% accrued on the interim compensation and rehabilitation grant paid to the Jagirdar, shall be paid to him in cash immediately after the delivery of the bond.