Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Rajasthan - Subsection

Section 43(ii) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(ii)to act in promoting efficient and economical utilization of water, to optimize agricultural production to protect the environment, to ensure ecological balance and to develop a sense of ownership feeling by involving the farmers in water budgets operational plan and management/maintenance plan;