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[Cites 0, Cited by 0] [Section 62(6)] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(6)(ix) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(ix)Ensure that the child adheres to the routine activities so developed and take timely reports from the caregivers in this respect;