Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(3) in The Barakar Electric Supply Installations Acquisition Act, 1981 (3)The Board may take, or cause to be taken, such steps as it considers necessary for securing the possession of the property which has vested under section 3.
