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Union of India - Section

Section 235 in The Railway Protection Force Rules, 1987

235. Authorities competent to grant monetary rewards.

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235.1The powers of various superior officer competent to grant monetary rewardsunder rule 234 shall be as specified in Schedule II.
235.2A monetary reward under rule 234 shall be granted by an officer competent togrant the same if he is of opinion, for reasons to be recorded in writing, that theperson fulfils the requirements in this behalf.
235.3The order granting such monetary reward shall indicate the reasons thereforeand the provision of the sub-rule under which it is granted.
235.4The procedure for payment of rewards to the recipients shall be such as maybe specified by the Directives.