Section 35(1A)(i) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 35(1A)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(1A)(i) in The Income Tax Act, 1961

(i)prepares such statement for such period as may be prescribed and deliver or cause to be delivered to the said prescribed income-tax authority or the person authorised by such authority such statement in such form, verified in such manner, setting forth such particulars and within such time, as may be prescribed:

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Union of India - Subsection

Section 35(1A)(i) in The Income Tax Act, 1961