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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(v) in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979

(v)"Date of recognition" (in case or employees of deficit schools) means the date from which the school in which an employee is serving has come under the Deficit System of Grant-in-aid ; provided that the service of the employee has been regularised by the School Authority with effect from such date or that school coming under the deficit system of grants-in-aid ;