Section 2(9)(ii) in Puducherry Land Reforms (Fixation of Ceiling on Land) Act, 1973

[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

(ii)the heir of such person, if the heir contributes his own physical labour or that of any member of his family in the cultivation of such land;

Legal Document View