Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(2) in The Andhra Pradesh (Telangana Area) District Police Act, 1329 F

(2)The Director-General of District Police or the officer authorised by the Government in this behalf may, thereupon with the consent of the Government, employ extra force in addition to the police force appointed for such area.