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Rajasthan High Court - Jodhpur

M/S. Chhabra Syncotex Ltd vs The Assistant Commissioner Of Income on 7 January, 2019

Author: Sangeet Lodha

Bench: Sangeet Lodha

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                        S.B. Civil Writ No. 18831/2018

                                   M/s. Chhabra Syncotex Ltd.,
                                                                                            ----Petitioner
                                                                    Versus
                                   The Assistant Commissioner Of Income & Anr.
                                                                                         ----Respondents


                                   For Petitioner(s)         :   Mr. Niraj Kumar Jain
                                   For Respondent(s)         :   Ms Aarohi Ojha on behalf of
                                                                 Mr. Sanjeet Purohit



                                               HON'BLE MR. JUSTICE SANGEET LODHA

Order 07/01/2019 Learned counsel appearing for the respondents submits that the appropriate steps are being taken for hearing of the appeal preferred by the petitioner before the Income Tax Appellate Tribunal, Jodhpur.

List the matter on 11.1.19, as prayed.

(SANGEET LODHA),J 67-Vij/-

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