Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 24 in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006 24. Form of Memorandum. - The memorandum to be prepared under sub-section (4) of Section 13 of the Act shall be in Form V.Form-I(Rule 9)Form of application for seed certification
