Supreme Court - Daily Orders
Ms. S. vs Sunil Kumar on 20 March, 2015
Bench: Pinaki Chandra Ghose, Uday Umesh Lalit
ITEM NO.113 COURT NO.12 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 1581/2009
SATWANTIN BAI Appellant(s)
VERSUS
SUNIL KUMAR & ANR. Respondent(s)
(With office report)
Date: 20/03/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Appellant(s)
Mr. Kanhaiya Priyadarshi,Adv.
For Respondent(s)
Ms. Shashi Juneja, Adv.
Mr. C. D. Singh,Adv.
For R/1 Ms. Vanshaja Shukla, Adv.(A.C.)
UPON hearing the counsel the Court made the following
O R D E R
As per Office Report dated 27-2-2015, service is complete on Respondent No.1 but no one has entered appearance on his behalf.
In the above circumstances, we appoint Ms. Vanshaja Shukla, learned counsel as Amicus Curiae for the accused – respondent No.1 to assist us in this matter.
We direct the Registry to supply an up-to-date copy of Paper Book to Ms. Vanshaja Shukla, learned Amicus Curiae immediately.
The Registry is directed to ensure that the name of learned Amicus Curiae appears in the cause list List the Criminal Appeal on Friday, the 27th March, 2015.
Signature Not Verified(VISHAL ANAND) (SNEH LATA SHARMA) Digitally signed byVishal Anand COURT MASTER COURT MASTER Date: 2015.03.20 16:12:31 EAST Reason: