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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(e) in The Paradip Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2011

(e)p person of Indian origin who has migrated from Pakistan, Burma, Sri Lanka or the East African countries of Kenya, Uganda, the United Republic of Tanzania, Zambia, Malawi, Zaire, Ethopia and Vietnam with the intention of permanently settling in India.