Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Puducherry - Subsection

Section 2(7)(d) in Puducherry Town and Country Planning Act, 1969

(d)any material change in the use of a building including the use of its one or more parts used for human habitation into a greater number of such parts;