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State of Uttar Pradesh - Section

Section 303 in The U.P. Co-operative Societies Rules, 1968

303.

The consolidation proposals shall be submitted in triplicate to the Assistant Collector, the proposals shall be accompanied by the valuation khasra and two copies of the map of the land, one showing the farm of the co-operative farming society as it stood before consolidation and the other showing the position according to the consolidation proposals.