Supreme Court - Daily Orders
Union Of India & Others vs Darshan Singh on 13 April, 2015
Bench: Dipak Misra, Prafulla C. Pant
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.9989 OF 2014
Union of India and Others Appellant(s)
Versus
Darshan Singh Respondent(s)
O R D E R
There is a delay of 748 days in preferring the appeal.
Having heard Mr. P.S. Patwalia, learned Additional Solicitor General at length, we are not convinced that it is a fit case where delay should be condoned.
The civil appeal is dismissed on the ground of limitation.
......................J. (Dipak Misra) ......................J. (Prafulla C. Pant) New Delhi;
April 13, 2015.
Signature Not Verified Digitally signed by Chetan Kumar Date: 2015.04.16 12:25:40 IST Reason: ITEM NO.60 COURT NO.5 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No.9989 of 2014 UNION OF INDIA & OTHERS Appellant(s) VERSUS DARSHAN SINGH Respondent(s)
(With appln. (s) for condonation of delay in filing appeal and exemption from filing c/c of the impugned judgment and leave to appeal u/s 31(1) of the Armed Forces Tribunal Act, 2007 and stay and office report) Date : 13/04/2015 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA HON'BLE MR. JUSTICE PRAFULLA C. PANT For Appellant(s) Mr. P.S. Patwalia, ASG Mr. Shankar Divate, Adv. Mr. M. Mirdul, Adv.
Mr. B. V. Balaram Das, AOR For Respondent(s) Mr. Ranbir S. Chhillar, Adv.
Mr. H. Raghavendra Rao, AOR UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the signed order.
(Chetan Kumar) (H.S. Parasher) Court Master Court Master (Signed order is placed on the file)