Section 7 in The Rajasthan State Aid to Industries (Allotment of Sheds in Industrial Estates) Rules, 1964
7. Communication of the decision of the board.
- [The Corporation will communicate the decision to the applicant in Form No. 1E(3). In case applications are granted the Corporation shall issue order in Form No. 1E(4).] [Added vide Notification dated 20-11-1967 (25-1-1968).]
