Section 13(2)(d) in The Rajasthan Colonisation (Bhakra Project Government Land Allotment and Sale) Rules, 1955

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

(d)Inhabitants of the adjoining villages who settled permanently in the said villages in and after 1947, 6[but before 31st December, 1952].

Legal Document View