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State of Jharkhand - Section

Section 93 in Bihar Coal Mining Area Development Authority Rules, 1988

93. Location of overhead tank or taps.

- No overhead tank shall be permitted to be constructed by any consumer without the consent of the Authority given in writing and such permission shall be subject to following conditions and such other condition as the Authority may consider fit to impose from time to time:-
(i)All overhead tanks shall be light proof and leak proof and strongly made and,
(ii)Shall be readily accessible inside for cleaning and inspection and for this purpose shall be fitted with a by pass, pipe and valves so as to allow the water pass into the pipes within the tank is cut off and shall be fitted with strong self closing ball valve of approved pattern capable of withstanding a test pressure of six kg. per square cm. All taps fitted out of doors shall be of a design approved by the Authority.