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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(4)(iii) in Tamil Nadu Debt Relief Act, 1972

(iii)the balance of the debt as scaled down under section 7 read with section 11 or section 12, as the case may be; and