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State of Himachal Pradesh - Section

Section 9 in Himachal Pradesh Shops and Commercial Establishments Act, 1969

9. Opening and closing hours.

- The Government shall, by notification, fix the opening and closing hours of all classes of establishment and different opening and closing hours maybe fixed for different classes of establishments and for different areas:Provided that the Government may allow an establishment attached to a factory to observe such opening and closing hours as the Government may direct.