Punjab-Haryana High Court
Rajinder Singh And Others vs State Of Haryana And Another on 25 February, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.3969 of 2006(O&M)
Rajinder Singh and others
...Appellants
Versus
State of Haryana and another
.....Respondents
CORAM : HON'BLE MR. JUSTICE RAJESH BINDAL.
Present : Mr. Shailendra Jain, Advocate
for the appellants.
Mr. Hawa Singh Hooda, Advocate General Haryana with
Mr. Lokesh Sinhal, Addl. AG, Haryana.
Mr. Rajiv Sharma, Advocate
RAJESH BINDAL,J.
For orders see detailed reasons recorded in a separate order of today passed in R.F.A. No. 3008 of 2008, Smt. Poonam Vs. State of Haryana and another.
( RAJESH BINDAL) 25.2.2009 JUDGE ajay-1