Section 218(1)(s) in Civil Court Rules of the High Court of Judicature at Patna

[Cites 0, Cited by 0] [Section 218(1)] [Section 218] [Entire Act]

(s)[ Application under section 11 of the Bihar Panchayat Samiti and Zila Parishads Act, 1961. [Inserted by C.S. No. 29.]

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