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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Rajasthan - Subsection

Section 82(2) in The Jaipur Development Authority Act, 1982

(2)It shall also be the duty of all police officers to give immediate information to the Authority of the commission of any offense against the provisions of this Act or of any order, rule or regulation made thereunder, and to assist all members, officers and servants of the Authority or any body thereof in the exercise of ( heir lawful authority.Chapter-XII Miscellaneous