Madhya Pradesh High Court
Pawan Paradhi vs The State Of Madhya Pradesh on 11 December, 2018
1 MCRC-48648-2018
The High Court Of Madhya Pradesh
MCRC-48648-2018
(PAWAN PARADHI Vs THE STATE OF MADHYA PRADESH)
1
Jabalpur, Dated : 11-12-2018
Shri Manish Datt, learned senior counsel with Shri Pawan Gujar,
learned counsel for the applicant.
Shri Akhilesh Singh, learned G.A. for the respondent/State.
Case diary is available. Learned counsel for the applicant seeks time to argue the matter.
Prayer is allowed. List after a week.
(RAJEEV KUMAR DUBEY) JUDGE as Digitally signed by ANURAG SONI Date: 12/12/2018 12:47:23