Supreme Court - Daily Orders
The Principal Jawahar English Medium ... vs Simi A.C. . on 27 February, 2015
Bench: Madan B. Lokur, Uday Umesh Lalit
ITEM NO.30 COURT NO.9 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6110/2015
(Arising out of impugned final judgment and order dated 17/11/2014
in WA No. 1575/2014 passed by the High Court Of Kerala At
Ernakulam)
THE PRINCIPAL JAWAHAR ENGLISH
MEDIUM SCHOOL & ANR. Petitioner(s)
VERSUS
SIMI A.C. & ORS. Respondent(s)
(With interim relief)
Date : 27/02/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Dr. S. Gopakumaran Nair, Sr. Adv.
Mr. T. G. Narayanan Nair,Adv.
Mr. K.N. Madhusoodanan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioners seeks permission to withdraw the petition.
Permission granted.
The special leave petition is dismissed as withdrawn.
Signature Not Verified(MEENAKSHI KOHLI) Digitally signed by Meenakshi Kohli Date: 2015.02.28 (JASWINDER KAUR) COURT MASTER 08:15:06 IST Reason: COURT MASTER