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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Chattisgarh - Subsection

Section 24(3) in Chhattisgarh Regulation, Prohibition, Sale and Use of Acid Act, 2013

(3)Any rule made under sub-section (1) and (2) may provide that a contravention thereof shall be punishable under Section 15 of this Act.