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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(2)(b) in West Bengal Municipal (Building) Rules, 2007

(b)the extent of the set back from the property boundary shall be such as to make the addition to the building conform to the provisions of rules 46 and 50;