Section 6(5)(a) in U.P. Zila Panchayat Officers (Central Transferable Cadre) Retirement Benefit Rules, 2001

[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

(a)Every nomination shall be in such one of the Forms "A" to "D" as may be appropriate in the circumstances of the case.

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