Rajasthan High Court - Jaipur
Union Of India And Ors vs Bhanwar Lal And Anr on 17 July, 2018
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No.10480/2007
Union Of India And Ors
----Petitioner
Versus
Hanuman Sahay And Anr
----Respondent
Connected With S.B. Civil Writ Petition No.10481/2007 Union Of India And Ors
----Petitioner Versus Jai Singh And Anr
----Respondent S.B. Civil Writ Petition No.10472/2007 Union Of India And Ors
----Petitioner Versus Bhanwar Lal And Anr
----Respondent S.B. Civil Writ Petition No.10474/2007 Union Of India And Ors
----Petitioner Versus Nanchi Lal And Anr
----Respondent S.B. Civil Writ Petition No.10475/2007 Union Of India And Ors
----Petitioner Versus Mool Singh And Anr
----Respondent S.B. Civil Writ Petition No.10477/2007 Union Of India And Ors
----Petitioner Versus Sawant Singh And Anr
----Respondent S.B. Civil Writ Petition No.10478/2007 Union Of India And Ors (2 of 2) [CW-10480/2007]
----Petitioner Versus Smt Motiya Devi And Anr
----Respondent S.B. Civil Writ Petition No.10479/2007 Union Of India And Ors
----Petitioner Versus Nav Ratan Yadav And Anr
----Respondent S.B. Civil Writ Petition No.10476/2007 Union Of India And Ors
----Petitioner Versus Suresh Kumar And Ors
----Respondent S.B. Civil Writ Petition No.10473/2007 Union Of India And Ors
----Petitioner Versus Bhanwar Singh And Ors
----Respondent For Petitioner(s) : Mr.Anand Sharma. For Respondent(s) :
HON'BLE MR. JUSTICE ALOK SHARMA Order 17/07/2018 The matter comes on an application for early listing of the petition. The application is allowed for the reasons stated therein.
List these matters on July 24, 2018 at 02.00 PM, as prayed.
(ALOK SHARMA),J Karan/34-43 Powered by TCPDF (www.tcpdf.org)