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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Gujarat - Subsection

Section 1(3) in Assistant Inspector of Motor Vehicles Class III (Departmental Examination) Rules, 2015

(3)They shall apply to the persons appointed as Assistant Inspector of Motor Vehicle, Class III, in the subordinate service of the Commissionerate of Transport, Gujarat State, whether by promotion or otherwise.