Himachal Pradesh High Court
Jaswinder Singh vs . Nirmala Devi & Others on 20 October, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Jaswinder Singh vs. Nirmala Devi & others .
FAO (MVA) No. 133 of 2013 20.10.2022 Present: Ms. Reena Sharma, Advocate, for the appellant.
Mr. Ashok Tyagi, Advocate, for respondents No. 1 to 5.
Mr. Deepak Bhasin, Advocate, for respondent No.6.
r Learned counsel for the appellant seeks time to have instructions.
List on 22.12.2022.
(Satyen Vaidya) Judge 20th October, 2022 (kck) ::: Downloaded on - 20/10/2022 20:04:31 :::CIS