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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Jaswinder Singh vs . Nirmala Devi & Others on 20 October, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Jaswinder Singh vs. Nirmala Devi & others .

FAO (MVA) No. 133 of 2013 20.10.2022 Present: Ms. Reena Sharma, Advocate, for the appellant.

Mr. Ashok Tyagi, Advocate, for respondents No. 1 to 5.

Mr. Deepak Bhasin, Advocate, for respondent No.6.

r Learned counsel for the appellant seeks time to have instructions.

List on 22.12.2022.

(Satyen Vaidya) Judge 20th October, 2022 (kck) ::: Downloaded on - 20/10/2022 20:04:31 :::CIS