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Union of India - Section
Section 54 in Banaras Hindu University Act, 1915
54. Provident Fund Ledger. - (1) Accounts credited or debited to the Provident Fund shall on the same day be posted to the Provident Fund Ledger in Form B, given below. The figures for Column 6 in the ledger will be calculated yearly as also the net balance of each account entered in Columns 7 and 10.
Form BProvident Fund Ledger, Banaras Hindu University, Banaras| April toMarch__________________ | ||||||||||
| Date No. of Account | Name of Subscriber | Opening Balance | Deduction from salary | Contribution by the University | Rateable interest or profit. | Total | Withdrawal | Repayment | Closing Balance | Remarks |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 |