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[Cites 0, Cited by 0] [Section 55(17)] [Section 55] [Entire Act]

State of Jharkhand - Subsection

Section 55(17)(c) in Bihar Factories Rules, 1950

(c)A nip guard shall be provided for the in-running rolls of the mangle and washers and the guard shall conform to the requirements in clause 7(b).