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[Cites 0, Cited by 3] [Entire Act]

State of West Bengal - Section

Section 18 in The West Bengal College Teachers (Security Of Service) Act, 1975

18. Modification of the existing terms and conditions of service. -

The terms and conditions of service of a teacher employed before the commencement of this Act shall, to the extent of any inconsistency with the provisions of this Act or the rules made thereunder, be deemed to have been modified by the said provisions.