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[Cites 0, Cited by 3] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(d) in The Assam College Employees (Provincialisation) Act, 2005

(d)the existing employees who want to continue in the existing terms and conditions of service shall give an option in waiting to the Director, Highest Education, Assam within period of three months from the date of coming into force of this Act: