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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

Greater Bengaluru City Corporation -

Section 67(1)(b) in Bangalore Water Supply and Sewerage Act, 1964

(b)to construct a closed cesspool or soakage pit and fittings as may appear to the Board necessary for the purpose of gathering and receiving the filth and other polluted and obnoxious matter from and conveying the same off, the said premises and of effectually flushing such drain and every fixture connected therewith;