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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(4) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

(4)Meetings of the Board shall be convened by the Chairperson, either on his own motion or at the request of the Director or on a requisition signed by not less than four members of the Board.