Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Jammu-Kashmir - Subsection Section 75(2) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018 (2)The State Fund for persons with disabilities shall be utilised and managed in such manner as may be prescribed by the Government.
