Section 9(2)(iii) in The Himachal Pradesh Roadside Land Control Act, 1968

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Himachal Pradesh - Subsection

Section 9(2)(iii) in The Himachal Pradesh Roadside Land Control Act, 1968

(iii)if compensation in respect of the same restrictions in force under this Act or of substantially similar restrictions in force under some other enactment has already been paid in respect of the land to the claimant or to any predecessor in interest of the claimant.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Himachal Pradesh - Subsection

Section 9(2)(iii) in The Himachal Pradesh Roadside Land Control Act, 1968