Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 62 in West Bengal Municipal (Employees' Service) Rules, 2010

62. Leave account

.— (1) An employee to whom the rules apply is entitled to credit to his leave account all the earned and half-pay leave due.
(2)The amount of leave debited against an employee's leave account is actual period of earned leave and half-pay leave taken (excluding special disability leave).