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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(a) in Appointment Committee of The District Panchayat (Election of Members) Rules, 1999

(a)The meeting for the election of a member to the committee shall be convened by the chairman of the district panchayat concerned within thirty days of the occurrence of a casual vacancy: