Delhi High Court - Orders
Sahipur Gram Vikas Welfare Association ... vs North Delhi Municipal Corporation And ... on 1 March, 2021
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3577/2017
SAHIPUR GRAM VIKAS WELFARE
ASSOCIATION (REGD.) ..... Petitioner
Through Ms. Gitanjali Malviya and Mr.
Purushendra Bhardwaj, Advocates
versus
NORTH DELHI MUNICIPAL CORPORATION
AND ORS ..... Respondents
Through Mr. Anand Prakash, Standing
Counsel for North DMC (through
Video Conferencing)
Mr. Sanjeev Sagar, Standing Counsel
with Ms. Nazia Parveen, Advocate for
DDA (through Video Conferencing)
Mr. Varun Kumar Tikmani, Advocate
for R-3 and R-4
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 01.03.2021 CM APPLN. 8211/2021 (for withdrawal)
1. This is an application filed by Mr. Manish Kumar who is stated to be President of the Association for withdrawal of the petition.
2. Mr. P.N. Puri seeks to intervene on behalf of Mr. Vinay Kumar @ Vinay Sharawat contending to be the Vice-President of the Association. He submits that there is no decision of the executive Signature Not Verified Digitally Signed By:KUNAL MAGGU W.P.(C) 3577/2017 1 Signing Date:03.03.2021 19:01:24 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.
body to withdraw this petition.
3. This is disputed by learned counsel appearing for the petitioner applicant. She prays for time to produce the resolution of the executive body.
4. At request, renotify on 24.03.2021.
5. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J MARCH 1, 2021 'rs' Signature Not Verified Digitally Signed By:KUNAL MAGGU W.P.(C) 3577/2017 2 Signing Date:03.03.2021 19:01:24 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.