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Delhi High Court - Orders

Sahipur Gram Vikas Welfare Association ... vs North Delhi Municipal Corporation And ... on 1 March, 2021

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~25
                                      *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +    W.P.(C) 3577/2017
                                           SAHIPUR GRAM VIKAS WELFARE
                                           ASSOCIATION (REGD.)                                     ..... Petitioner
                                                              Through       Ms. Gitanjali Malviya and Mr.
                                                                            Purushendra Bhardwaj, Advocates

                                                              versus

                                           NORTH DELHI MUNICIPAL CORPORATION
                                           AND ORS                                  ..... Respondents
                                                        Through  Mr. Anand Prakash, Standing
                                                                 Counsel for North DMC (through
                                                                 Video Conferencing)
                                                                 Mr. Sanjeev Sagar, Standing Counsel
                                                                 with Ms. Nazia Parveen, Advocate for
                                                                 DDA (through Video Conferencing)
                                                                 Mr. Varun Kumar Tikmani, Advocate
                                                                 for R-3 and R-4

                                           CORAM:
                                           HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                             ORDER

% 01.03.2021 CM APPLN. 8211/2021 (for withdrawal)

1. This is an application filed by Mr. Manish Kumar who is stated to be President of the Association for withdrawal of the petition.

2. Mr. P.N. Puri seeks to intervene on behalf of Mr. Vinay Kumar @ Vinay Sharawat contending to be the Vice-President of the Association. He submits that there is no decision of the executive Signature Not Verified Digitally Signed By:KUNAL MAGGU W.P.(C) 3577/2017 1 Signing Date:03.03.2021 19:01:24 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.

body to withdraw this petition.

3. This is disputed by learned counsel appearing for the petitioner applicant. She prays for time to produce the resolution of the executive body.

4. At request, renotify on 24.03.2021.

5. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.

SANJEEV SACHDEVA, J MARCH 1, 2021 'rs' Signature Not Verified Digitally Signed By:KUNAL MAGGU W.P.(C) 3577/2017 2 Signing Date:03.03.2021 19:01:24 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.