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NCT Delhi - Section

Section 8 in The Delhi Metro Airport Express Line, General Rules, 2010

8. Prevention of trespass, damage or loss.

(1)Every Delhi Metro Airport Express Line employee shall be responsible for the security and protection of the property of Delhi Metro Airport Express Line administration under his charge or possession.
(2)Every Delhi Metro Airport Express Line employee shall endeavor to prevent-
(a)trespass on Delhi Metro Airport Express Line premises;
(b)theft, damage or loss of Delhi Metro Airport Express Line property;
(c)injury to passengers, others and himself; and
(d)fire and other unsafe incidents in Delhi Metro Airport Express Line premises.