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State of Odisha - Section

Section 27 in The Orissa Agricultural Produce Markets Rules, 1958

27. Minute book to be kept.

- A minute book shall be kept by every Market Committee. The record of proceeding of every meeting shall be entered therein by, or under the supervision of the Chairman or other presiding member and shall be signed by him. The minute book shall be permanently preserved and shall be open for inspection at all reasonable hours to members of the Market Committee and also the Director or any other person authorised by the Chairman or the Director in this behalf.