Himachal Pradesh High Court
Kalit Puri & Ors. vs . State Of H. P. & Ors. on 30 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Kalit Puri & Ors. vs. State of H. P. & Ors.
CWP No. 2581 of 2019 30.05.2022 Present: Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rajesh .
Kumar, Advocate, for the petitioners.
Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., Mr. Yudhbir Singh Thakur, Dy. A.G. and Mr. Rajat Chauhan, Law Officer, for respondents No. 1 to 5-State.
Mr. Kunal Verma, Advocate, for respondents No. 6 and 7.
Mr. Adarsh K. Vashsht, Advocate, for respondents No. 8 to 11.
Mr. I. S. Narwal, Advocate, for respondents No. 12 and 14.
Mr. K. D. Shreedhar, Sr. Advocate with Ms. Sneh, Advocate, for the applicants/proposed respondents.
CMP No. 6266 of 2022Notice. Mr. Rajesh Kumar, learned Advocate, appears and waives service of notice on behalf of the non-
applicants/petitioners. Reply be filed within two weeks.
List on 20.06.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge May 30, 2022 (sanjeev) ::: Downloaded on - 30/05/2022 20:07:46 :::CIS