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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(2)(b) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960

(b)affect any right, privilege, obligation or liability acquired, accrued or incurred under the Act so repealed; or