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The Principal Commissioner Of Income ... vs M/S Cosmos Infra Engineering (India) ... on 18 October, 2019

Bench: Uday Umesh Lalit, Aniruddha Bose

     ITEM NO.17                                COURT NO.7                 SECTION IV-B

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.35111/2019

     (Arising out of impugned final judgment and order dated 01-04-2019
     in ITA No.213/2018 passed by the High Court Of Punjab & Haryana At
     Chandigarh)

     THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)                      Petitioner(s)

                                                      VERSUS

     M/s. COSMOS INFRA ENGINEERING (INDIA) LTD.                              Respondent(s)

     (FOR ADMISSION and I.R.; and, IA No.154791/2019 – FOR CONDONATION
     OF DELAY IN FILING)

     Date : 18-10-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE ANIRUDDHA BOSE


     For Petitioner(s)                    Mr. Vikramjit Banerjee, ASG
                                          Mr. S.A. Haseeb, Adv.
                                          Mr. Nalin Kohli, Adv.
                                          Mr. M.P. Gupta, Adv.
                                          Mr. Ankit Roy, Adv.
                                          Mr. Indrajeet Singh, Adv.
                                          Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with SLP (Civil) Diary No.12145 of 2018.

Reason: (MUKESH NASA) (SUMAN JAIN) COURT MASTER BRANCH OFFICER