Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Chattisgarh - Subsection Section 67(e) in The Chhattisgarh Municipal Corporation Act, 1956 (e)furthering educational objects other than the establishment and maintenance of primary schools and making grants to educational institutions;
